Madhya Pradesh High Court
Devendra Kumar vs The State Of Madhya Pradesh on 20 August, 2019
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-962-2012 The High Court Of Madhya Pradesh CRA-962-2012 (DEVENDRA KUMAR Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 20-08-2019 List the matter along with Cr.A.No.1019/2012.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 22/08/2019 18:18:00