Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Devendra Kumar vs The State Of Madhya Pradesh on 20 August, 2019

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

1 CRA-962-2012 The High Court Of Madhya Pradesh CRA-962-2012 (DEVENDRA KUMAR Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 20-08-2019 List the matter along with Cr.A.No.1019/2012.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 22/08/2019 18:18:00