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State of Tamilnadu - Section
Section 3 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Service Rules, 1996
3. Appointment.
- Appointment to the posts specified in column (1) of the Table below shall be made by the methods specified in the corresponding entries in column (2) thereof:| Name of the Post | Method of recruitment |
| (1) | (2) |
| City Engineer | (i) By promotion from the holders of the post ofExecutive Engineer; or |
| (ii) By deputation from the holders of the postof Engineer in other Municipal Corporations or from GovernmentService. | |
| Executive Engineer | By promotion from the holders of the post ofAssistant Executive Engineer. |
| Assistant Executive Engineer | By promotion from the holders of the post ofAssistant Engineer and Junior Engineer. |
| Assistant Engineer | By direct recruitment. |