Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 43] [Entire Act] Union of India - Subsection Section 43(2) in Multi State Co-Operative Societies Act, 1984 (2)The total number of meetings of the board in a year and the venue of meetings may be such as may be prescribed.Provided that the Board shall meet at least once in every quarter.
