Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)If the Bill is passed with amendments, the Bill shall be returned with a message asking the concurrence of the Council in the amendments.