Section 57 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985
57. Weighment etc. of opium - Section 10(1)(a).
- Opium transported under cover of a transport pass shall, on arrival within the limits of a tehsil or district in which its place of destination is situated, be taken for examination and weighment direct to the office designated in the transport pass in that behalf.
