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[Cites 0, Cited by 2] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(a) in Manonmaniam Sundaranar University Act, 1990

(a)Six members nominated by the Pro-Chancellor of whom not less than three shall be nominated to secure the representation of the Scheduled Castes and Scheduled Tribes not otherwise adequately represented.