Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(2) in Jammu and Kashmir Wakafs Act, 2001 (2)The list of Wakafs published under sub-section (1) shall unless it is modified in pursuance of the decision of the Appellate Authority in appeal, be final and conclusive.
