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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2)(c) in Andhra Pradesh Panchayat Raj Act, 1994

(c)a Notified Area declared under Section 389-A of the Andhra Pradesh Municipalities Act, 1965 (Act 6 of 1965);