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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(9) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(9)Information relating to insurance products shall be given in Forms in the following order of insurance products, wherever required:-Whole Life AssurancesEndowment AssurancesAnticipated Endowment Plans (Money Back Plans)Pure EndowmentsDouble EndowmentsTerm Insurance Contracts, andOthers (specifying each).