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[Cites 0, Cited by 0] [Section 169(9)] [Section 169] [Entire Act]

State of Tamilnadu - Subsection

Section 169(9)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)A copy of the order shall be communicated free of cost by the appellate or revising authority to the parties to the appeal or revision by personal delivery under acknowledgement or under certificate of posting.