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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(2)The constitution of the Executive Council, the term of the office of its members and its powers and duties shall be such, as may be prescribed.