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State of Uttar Pradesh - Section

Section 23 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

23. The Executive Council.

(1)The Executive Council shall be the principal executive body of the University.
(2)The constitution of the Executive Council, the term of the office of its members and its powers and duties shall be such, as may be prescribed.
(3)An officer of Higher Education Department not below the rank of Joint Secretary to the Government of Uttar Pradesh shall be the member of the Executive Council.