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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(3)The member so authorised or nominated to discharge the functions and powers of the Chairperson under sub-section (2) shall not be entitled to any compensation, allowances or facility in addition to what he would be entitled to as a member.