Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 97 in The Punjab Motor Vehicles Rules, 1989

97. Ticket Agent's badge to be exhibited

. [Section 96(2)(xxviii)] - (1) A ticket agent shall carry his badge and permit on his person at all times when he is engaged in his duties, the badge being displayed prominently on the left breast.
(2)The ticket agent shall be bound to exhibit his permit in Form TAP on demand of any person whose custom he has sought to secure or of any police officer in uniform not below the rank of a Sub-Inspector or an officer under the control of the State Transport Commissioner.