Madhya Pradesh High Court
Natthu Kachhi vs Kallu on 4 March, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 MP-1302-2020 The High Court Of Madhya Pradesh MP-1302-2020 (NATTHU KACHHI AND OTHERS Vs KALLU AND OTHERS) 1 Jabalpur, Dated : 04-03-2020 None for the petitioner. List in the week commencing 16.03.2020.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2020.03.05 15:01:07 +05'30'