Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(3)(d) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(d)Engineer-in-Chief, unless he has rendered two years Service as Chief Engineer: