Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(1)(r) in Rajasthan Transparency in Public Procurement Rules, 2013

(r)Is there any material deviation, reservation or omission from the required specifications and terms and conditions set out in the bidding documents;