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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(f) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(f)Implementing Agency shall prepare detailed procedures and formats for collection of the generation and demand data from each Designated ISTS Customer and the data pertaining to the Basic Network within 30 days of the notification of these regulations;