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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(b) in The Statutes of the Punjabi University

(b)the officer has been convicted by a court of Law of an offence which, in the opinion of the Senate, the Syndicate, or the Academic Council, as the case may be, involves moral turpitude.