Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Chattisgarh - Subsection Section 1(3) in Chhattisgarh Police Act, 2007 (3)It extends to the whole of the State of Chhattisgarh, and to the Police officers of the State of Chhattisgarh deployed outside the State.
