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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Central Silk Board Silkworm Seed Regulations, 2010

(3)The Committee shall advise the Central and State Governments on the annual programming and planning of silkworm seed production in the country.Chapter - 4 Quality standards of silkworm seed