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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2)(c) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

(c)any sum paid to the Fund as grant-in-aid or subsidy by the State Government;