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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Assam - Subsection

Section 80(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(4)In Group Housing project and projects where a number of apartment blocks are proposed in a single plot, the Authority may impose special regulations for drains, recreational open space, garbage disposal etc. in addition to the regulations contained in these rules.