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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(2) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(2)Any breach of this rule shall render the persons liable to disciplinary proceeding as provided in the Orissa Municipal Act, 1950 and the Orissa Municipal Rules, 1953.