Section 80 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
80. Prohibition of the employees of Municipal Council from taking part in election.
(1)No person in the employment or pay of a Municipal Council shall directly or indirectly engage in the canvassing for votes or otherwise assist in the election of any candidate to the Municipal Council except by giving his own vote.(2)Any breach of this rule shall render the persons liable to disciplinary proceeding as provided in the Orissa Municipal Act, 1950 and the Orissa Municipal Rules, 1953.
