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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(5)(a) in Tamil Nadu Combined Development and Building Rules, 2019

(a)Chief Electrical Inspector to Government (CEIG) Approval under the Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010.