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[Cites 0, Cited by 0] [Section 14(13)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(13)(b) in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

(b)Staff. - Labour shall be conducted by a qualified Doctor, Staff Nurse, Auxiliary Nurse Midwife or a trained dais. Untrained persons shall not be entrusted with the Job. Even if a Staff Nurse / Auxillary Nurse Midwife conduct the delivery, a doctor shall be on call for any emergency or newborn resuscitation. If the labour ward is in a maternity hospital and deliveries are taking place regularly, a duty doctor shall be available for all the 24 hours. It is desirable to have a Paediatrician on call, wherever possible.