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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(8) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(8)Movement register, disease and vaccine register, treatment register, food register and work register shall be maintained up to date by elephant owner and the same produced for inspection,as and when called for.