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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(d) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(d)A status report on Long-term Open Access, Medium-term Open Access and the current short-term Open Access customers indicating:
(i)Name of customer;
(ii)Period of Open Access granted (date of commencement and date of termination);
(iii)Point of injection;
(iv)Point of drawal;
(v)Transmission system/distribution system used;
(vi)Open access capacity used, and
(vii)Schedule of Open Access period for each day in case of Open Access consumers.