Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(2)(ii) in The Burdwan University Act, 1981. (ii)to frame rules and make regulations relating to course of undergraduate studies in Medicine and the division of subjects in regard thereto subject to approval of the Executive Council;