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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2) in The Burdwan University Act, 1981.

(2)Notwithstanding anything contained in sub-section (1), the Council for Undergraduate Studies in Medicine shall have the following additional powers: -
(i)to have general responsibility for academic affairs of medical college or colleges affiliated to the University relating to entrance requirements, curricula, instructions, examinations, discipline, student activities, athletics, college liberates and similar other matters;
(ii)to frame rules and make regulations relating to course of undergraduate studies in Medicine and the division of subjects in regard thereto subject to approval of the Executive Council;
(iii)to advise affiliated college or colleges regarding provisions to be made for and the administration and supervision of the academic affairs mentioned in sub-clause (i), to provide for inspection of the college or colleges and to call for from such college or colleges reports or other information in connection therewith.