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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(3)(iii) in Andhra Pradesh Panchayat Raj Act, 1994

(iii)a land-cess at the rate of two naya paise in the rupee on the annual rental value of all occupied lands which are not occupied by or adjacent and appurtenant to buildings;