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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Sikkim - Subsection

Section 18(1)(b) in Sikkim Co-Operative Societies Act, 1955

(b)by a member of registered society with unlimited liability when' required to do so by the Registrar or any person authorised by 'him in his behalf or by the affiliating society