Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(1) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007 (1)A Site Responsibility Schedule (SRS) for every connection point shall be prepared by the owner of the substation where connection is taking place.
