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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)if the traction power has not been restored within fifteen minutes, passengers shall be detrained from all trains at stations, and the process of detraining passengers from any trains stopped between stations shall be initiated after 'Switching off' third rail power supply, the Train Operator shall also take suitable measures of securing his train;