Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(2) in Himachal Pradesh Para-Veterinary Council Act, 2010

(2)Notwithstanding the expiration of the term specified under subsection (1), an outgoing member shall continue in office until a new member is nominated or elected, as the case may be, and assumes office.