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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Telangana - Subsection

Section 39(1)(b) in Hyderabad City Police Act, 1348 F

(b)all property found lying in any street, if the owner or person in charge of such property, on being directed, refuses or fails to remove the same from the street;