Section 4(2)(d) in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(d) in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000

(d)review on audit reports and a note on minor or major and serious audit objections and a special report in case the amounts involved in more than Rs. 25,000/-

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State of Andhra Pradesh - Subsection

Section 4(2)(d) in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000