Section 51(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 51(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)The authority aforesaid shall in addition to recording any other entry about the work and conduct of the said Government officer record also the assessment sent by the Adhyaksha under clause (a).

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State of Uttar Pradesh - Subsection

Section 51(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961