Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Himachal Pradesh - Subsection Section 99(2) in Himachal Pradesh Municipal Election Rules, 2015 (2)In computing the period of limitation for filing of appeal under the Act, the period spent in obtaining a copy of the order shall be excluded.
