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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(10) in The Orissa Children's and Women's Welfare Service Rules, 1989

(10)The Anganwadi Worker and Balsevikas who are graduates in Arts, Science or Commerce and who have rendered at least five years of service on the 1st day of April of the recruitment year shall be eligible for direct recruitment along with others.