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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)Election of members of the Managing Committee and President/Chair person of the Farmers' organizations in the State under the Act for ordinary vacancies and casual vacancies shall be held under general superintendence and control of Commissioner appointed under section 35 of the Act.