Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14D] [Entire Act] State of Jammu-Kashmir - Subsection Section 14D(a) in The Hoarding and Profiteering Prevention Ordinance, 2000 (a)exercise all the powers of the Controller General under this Ordinance;
