Section 14D in The Hoarding and Profiteering Prevention Ordinance, 2000
14D. [ General powers of Government. [Section 14D inserted by Ordinance VII of 2003.]
- The Government may-(a)exercise all the powers of the Controller General under this Ordinance;(b)authorise any officer to exercise all or any of the powers of the Controller General under sections 6, 7 and 9-A and sub-section (1) of section 11.]
