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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(3) in The Maharaja Sayajirao University of Baroda Act, 1949

(3)[ The term of office of the Council shall be three years and its powers and duties shall be prescribed by the Statutes.] [This sub section was added, by Bombay 52 of 1950, Section 21 (c).]