Section 27 in The Maharaja Sayajirao University of Baroda Act, 1949
27. Council of Post-graduate Studies and Research.
(1)(i)There shall be a council of Post-graduate Studies and Research (hereinafter called the Council) to deal with all matters relating to [Post-graduate] [These words were inserted, by Bombay 52 of 1950, Section 21 (a) (i).] instruction, training and research in the various subjects taught in the University or in which training is given or research conducted;(ii)The Council may be divided by the Statutes into two following [divisions] [This word was substituted for the word 'departments', by Bombay 52 of 1950, Section 21 (a) (ii).]:-(a)[ The Faculties of Arts, Education and Psychology, Commerce, Law, Fine Arts, Home Science and Social Work; and [These sub-clauses were substituted for the original, by Bombay 52 of 1950, Section 21 (a) (iii).](b)The Faculties of Science, Medicine, [Technology and Engineering] and Agriculture.](2)The Council shall consist of---(i)The Vice-Chancellor ;(ii)[ The Pro-Vice-Chancellor,] [This clause was substituted by Gujarat 1 of 1982, Section 11 (a).][* ******] [Clause (iii) was deleted, by Gujarat 1 of 1982, Section 11 (b).](iv)The Dean of each Faculty;[* ********] [Clause (v) was deleted by Bombay 52 of 1950, Section 21 (b).](vi)Such number of the teachers of the University not exceeding five, as may be prescribed by the Statutes, elected from amongst such teachers who are themselves doing post-graduate research or training [***] [The words 'but who are not persons referred to in sub-clauses (i) and (ii)' were deleted, by Bombay 52 of 1950, Section 21 (b).].(3)[ The term of office of the Council shall be three years and its powers and duties shall be prescribed by the Statutes.] [This sub section was added, by Bombay 52 of 1950, Section 21 (c).]
