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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(6) in The U.P. (Regulation Of Building Operations) Rules, 1985

(6)The application for building permit for buildings having floor area of more than 250 square meters shall further be accompanied by a certificate in Form B for undertaking the supervision by the qualified technical hands.