Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act] Union of India - Subsection Section 63(5)(b) in The Indian Nursing Council Regulations (b)To attend personally every examination which he/she is required to inspect, but not to interfere with the conduct thereof.