Section 75(1)(c) in Tamil Nadu Co-operative Societies Rules, 1988

[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

(c)expenses on account of-

(i)purchase of land;

(ii)improvement to or the levelling, reclamation, draining or occasional heavy manuring of land;

(iii)constructions of, or major repairs to, irrigation sources such as private tanks, wells and channels;

(iv)purchase of pumpsets and construction of pumpsheds;

(v)adopting improved methods of cultivation;

Legal Document View