Section 109(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
(3)A tariff petition filed by the distribution licensee for determination of tariff for ensuing year shall contain data for the base year, forecasts and targets for all the years of the Control Period ending March 31, 2014, based on the distribution licensee's business plan and principles contained in these Regulations.